Purushottam Pal vs State Of M.P.
2022 Latest Caselaw 5683 MP

Citation : 2022 Latest Caselaw 5683 MP
Judgement Date : 19 April, 2022

Madhya Pradesh High Court

Purushottam Pal vs State Of M.P. on 19 April, 2022

Author: Gurpal Singh Ahluwalia

                                                1
                          THE HIGH COURT OF MADHYA PRADESH
                                     CRA-433-2012
                           (PURUSHOTTAM PAL VS. STATE OF M.P.)

         Gwalior, Dated: 19.04.2022

                 Shri Virendra Pal Singh, learned counsel for the appellant.

                 Shri C.P.Singh, learned counsel for the respondent/State.

Heard.

Reserved for judgment.


         (G.S. Ahluwalia)                               (Rajeev Kumar Shrivastava)
             Judge                                                Judge

Pj'S/-

Digitally signed by PRINCEE BARAIYA Date: 2022.04.19 17:38:45 -07'00'

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