Smt. Kirti Singh vs Shivmangal Singh
2022 Latest Caselaw 5672 MP

                                                                         1
                                                 IN THE HIGH COURT OF MADHYA PRADESH
                                                              AT JABALPUR
                                                                   FA No. 310 of 2016
                                                            (SMT. KIRTI SINGH Vs SHIVMANGAL SINGH)

                                 Dated : 19-04-2022
                                          Shri Ankit Saxena, learned counsel for the appellant.

                                          Shri Sudama Yadav, learned counsel for the respondent.

Heard on admission.

The appeal is formally admitted for final hearing. Learned counsel for the parties undertakes to take step in view of Supreme Court's Judgment reported in (2021) 2 SCC 324 (Rajnesh Vs. Neha).

                                       (SUJOY PAUL)                                        (DWARKA DHISH BANSAL)
                                          JUDGE                                                   JUDGE

                                 ahd




Signature Not Verified
  SAN

Digitally signed by MOHD AHMAD Date: 2022.04.20 09:59:43 IST