Citation : 2022 Latest Caselaw 5404 MP
Judgement Date : 12 April, 2022
THE HIGH COURT OF MADHYA PRADESH CRA No.342/2011 (Bali Singh @ Ballu vs. State of M.P.) (RAJESH TRIPATHI Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Gwalior, Dated: 12/04/2022
Shri A.K. Jain, Counsel for appellant.
Shri A.K. Nirankari, Counsel for the State.
Heard.
Reserved for judgment.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
pwn*
PAWAN KUMAR
2022.04.12
18:55:10 +05'30'
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