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Bharat Singh vs State Of M.P.
2022 Latest Caselaw 5403 MP

Citation : 2022 Latest Caselaw 5403 MP
Judgement Date : 12 April, 2022

Madhya Pradesh High Court
Bharat Singh vs State Of M.P. on 12 April, 2022
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH CRA No.317/2011 (Bharat Singh vs. State of M.P.) (RAJESH TRIPATHI Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Gwalior, Dated: 12/04/2022

Shri A.K. Jain, Counsel for appellant.

Shri A.K. Nirankari, Counsel for the State.

Heard.

Reserved for judgment.



                    (G.S. Ahluwalia)                        (Rajeev Kumar Shrivastava)
                          Judge                                       Judge



pwn*
       PAWAN KUMAR

2022.04.12 18:54:54 +05'30'

 
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