Balveer Singh vs State Of M.P.
2022 Latest Caselaw 4918 MP

Citation : 2022 Latest Caselaw 4918 MP
Judgement Date : 5 April, 2022

Madhya Pradesh High Court

Balveer Singh vs State Of M.P. on 5 April, 2022

Author: Gurpal Singh Ahluwalia

                                                 1
                           THE HIGH COURT OF MADHYA PRADESH
                                       CRA-105-2011
                             (BALVEER SINGH VS. STATE OF M.P.)

         Gwalior, Dated: 05.04.2022

                 Shri Akhil Sinha, learned counsel for the appellant.

                 Shri C.P.Singh, learned counsel for the respondent/State.

Heard.

Reserved for judgment.


         (G.S. Ahluwalia)                               (Rajeev Kumar Shrivastava)
             Judge                                                Judge

Pj'S/-

Digitally signed by PRINCEE BARAIYA Date: 2022.04.05 16:40:21 -07'00'

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