Munna vs State Of M.P.
2021 Latest Caselaw 6217 MP

Citation : 2021 Latest Caselaw 6217 MP
Judgement Date : 29 September, 2021

Madhya Pradesh High Court

Munna vs State Of M.P. on 29 September, 2021

Author: Gurpal Singh Ahluwalia

                                               1
                      THE HIGH COURT OF MADHYA PRADESH
                                  CRA-881-2009
                            Munna & Anr. vs. State of M.P.

           Gwalior, Dated: 29.09.2021

                Shri Madhukar Kulshreshtha, Counsel for the appellants.

                Shri C.P. Singh, Panel Lawyer for the respondent/State.

Heard finally.

Reserved for judgment.




           (G.S. Ahluwalia)                           (Rajeev Kumar Shrivastava)
               Judge                                           Judge

  (alok)




ALOK KUMAR

2021.09.30 14:38:29 +05'30'

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