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Suresh vs State Of M.P.
2021 Latest Caselaw 6211 MP

Citation : 2021 Latest Caselaw 6211 MP
Judgement Date : 29 September, 2021

Madhya Pradesh High Court
Suresh vs State Of M.P. on 29 September, 2021
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH CRA-18-2010 (SURESH Vs STATE OF M.P.)

Gwalior, Dated: 29.09.2021

Shri Ashok Kumar Jain, learned counsel for appellant.

Shri C.P. Singh, learned counsel for the State.

Heard.

Reserved for judgment.


           (G.S. Ahluwalia)                           (Rajeev Kumar Shrivastava)
               Judge                                            Judge

Pj'S/-

Digitally signed by PRINCEE BARAIYA Date: 2021.09.29 16:46:53 -07'00'

 
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