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Raghuveer Savita vs State Of M.P.
2021 Latest Caselaw 6209 MP

Citation : 2021 Latest Caselaw 6209 MP
Judgement Date : 29 September, 2021

Madhya Pradesh High Court
Raghuveer Savita vs State Of M.P. on 29 September, 2021
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH

CRA-625-2009 (Raghuveer Savita Vs. State of M.P.)

Gwalior, Dated: 29.09.2021

Shri Sumit Shrivastava with Shri Ayush Saxena, learned counsel

for appellant.

Shri C.P. Singh, learned counsel for State.

Arguments heard.

Reserved for judgment.


                     (G.S. Ahluwalia)                        (Rajeev Kumar Shrivastava)
                         Judge                                         Judge

Aman

  AMAN TIWARI
  2021.09.30
  17:15:53 +05'30'
 

 
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