Citation : 2021 Latest Caselaw 6164 MP
Judgement Date : 28 September, 2021
1 MCRC-46063-2021 The High Court Of Madhya Pradesh MCRC-46063-2021 (RINKU GUPTA @ SHIVAM GUPTA Vs THE STATE OF MADHYA PRADESH)
Gwalior, Dated : 28-09-2021 Shri Atul Gupta, learned counsel for petitioner. Smt. Padamshree Agarwal, learned Panel Lawyer for State. Learned State Counsel informs that petitioner has several cases of similar nature as criminal antecedents.
Let judgment of acquittal in that regard be filed, list in next week.
(SHEEL NAGU) JUDGE
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