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Universal Cables Ltd. vs M.P. Madhya Kshetra Vidyut ...
2021 Latest Caselaw 6158 MP

Citation : 2021 Latest Caselaw 6158 MP
Judgement Date : 28 September, 2021

Madhya Pradesh High Court
Universal Cables Ltd. vs M.P. Madhya Kshetra Vidyut ... on 28 September, 2021
Author: Chief Justice
                                                             1                                WP-6689-2021
                                      The High Court Of Madhya Pradesh
                                                 WP-6689-2021
                         (UNIVERSAL CABLES LTD. AND OTHERS Vs M.P. MADHYA KSHETRA VIDYUT VITARAN CO.LTD. AND
                                                               OTHERS)

                        6
                        Jabalpur, Dated : 28-09-2021
                                    Shri Sapan Usrethe, Advocate and Shri Narendra M Sharma, Advocate
                        for the petitioners (VC).
                                    Shri Abhishek Arjaria, Advocate for the Respondent No.1.

Shri Ashish Anand Barnad, Deputy Advocate General for the

respondent No.2/State.

Arguments heard.

Judgment reserved.

                                    (MOHAMMAD RAFIQ)                          (VIJAY KUMAR SHUKLA)
                                     CHIEF JUSTICE                                       JUDGE


                        S/


Digitally signed by SACHIN CHAUDHARY Date: 2021.09.29 18:25:56 +05'30'

 
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