Citation : 2021 Latest Caselaw 5957 MP
Judgement Date : 23 September, 2021
THE HIGH COURT OF MADHYA PRADESH CRA-528-2009 (GAFOOR KHAN VS. STATE OF M.P.)
Gwalior, Dated: 23.09.2021
Shri D.S.Niranjan with Shri Prakhar Dengula, learned counsel
for appellant.
Shri C.P.Singh, learned counsel for the State.
Heard.
Reserved for judgment.
Pj'S/- (G.S. Ahluwalia) (Deepak Kumar Agarwal)
Judge Judge
Digitally signed by PRINCEE BARAIYA Date: 2021.09.23 17:39:07 -07'00'
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