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Smt Usha Devi vs Ramveer Vyas
2021 Latest Caselaw 5956 MP

Citation : 2021 Latest Caselaw 5956 MP
Judgement Date : 23 September, 2021

Madhya Pradesh High Court
Smt Usha Devi vs Ramveer Vyas on 23 September, 2021
Author: Sushrut Arvind Dharmadhikari

1 MA-1479-2021 The High Court Of Madhya Pradesh MA-1479-2021 (SMT USHA DEVI AND OTHERS Vs RAMVEER VYAS AND OTHERS)

Gwalior, Dated : 23-09-2021 Shri Sunil Jain, learned counsel for the appellants. Heard on I.A. No.3505/2021, an application under Section 5 of Limitation Act for condonation of delay in filing the appeal.

Office has treated this appeal to have been filed within time by giving benefit of Apex Court's judgment with regard to COVID-19 relaxation.

Accordingly, I.A. No.3505/2021 stands closed. Appeal seems to be arguable, hence admitted for final hearing. List for final hearing in due course.

(S. A. DHARMADHIKARI) JUDGE

shanu* SHANU RAIKWAR 2021.09.24 10:26:47 -07'00'

 
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