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Suresh Chandra Dubey vs Gopal Grih Nirman Sahkari Samiti ...
2021 Latest Caselaw 5950 MP

Citation : 2021 Latest Caselaw 5950 MP
Judgement Date : 23 September, 2021

Madhya Pradesh High Court
Suresh Chandra Dubey vs Gopal Grih Nirman Sahkari Samiti ... on 23 September, 2021
Author: Anjuli Palo
                                        1                               MP-2865-2021
              The High Court Of Madhya Pradesh
                         MP-2865-2021
       (SURESH CHANDRA DUBEY Vs GOPAL GRIH NIRMAN SAHKARI SAMITI MARYADIT BHOPAL AND
                                          OTHERS)

   1
   Jabalpur, Dated : 23-09-2021
            Shri Ashish Giri, counsel for the petitioner through video conferencing.
            Issue notice to the respondents by both the modes on payment of

process fee within three working days.

The trial Court is directed not to pass final order/judgment in Regular

Civil Suit No. 309-A/2010 for a period of three months from today.

The continuance of this order shall be considered by this Court after hearing the respondents on merits.

List after four weeks.

(SMT. ANJULI PALO) JUDGE

PB

Digitally signed by PRADYUMNA BARVE Date: 2021.09.23 17:31:44 +05'30'

 
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