Komal Goswami vs The State Of Madhya Pradesh
2021 Latest Caselaw 5639 MP

                                                                 1                             WP-17946-2021
                             The High Court Of Madhya Pradesh
                                        WP-17946-2021
                                          (KOMAL GOSWAMI Vs THE STATE OF MADHYA PRADESH AND OTHERS)

1
Jabalpur, Dated : 17-09-2021
                       Heard through Video Conferencing.
                       Shri M.P. Shukla, learned counsel for the petitioner.
                       Shri Pushpendra Yadav, learned Additional Advocate General for the
respondents/State.

Learned Additional Advocate General appearing for the State submits

that the issue raised in this petition is covered by the decision of Indore Bench of this Court rendered in W.P. No. 4801/2015 dated 05.08.2015 and he would like to produce copy of the judgment before this court.

List on 24.09.2021.

                  (MOHAMMAD RAFIQ)                                               (VIJAY KUMAR SHUKLA)
                   CHIEF JUSTICE                                                            JUDGE


MSP

Digitally signed by MANVENDRA SINGH PARIHAR Date: 2021.09.17 16:54:04 +05'30'