Prince Soni vs The State Of Madhya Pradesh
2021 Latest Caselaw 5638 MP

Citation : 2021 Latest Caselaw 5638 MP
Judgement Date : 17 September, 2021

Madhya Pradesh High Court

Prince Soni vs The State Of Madhya Pradesh on 17 September, 2021

Author: Sheel Nagu

                                      1                              CRA-2351-2021
                 The High Court Of Madhya Pradesh
                            CRA-2351-2021
                      (PRINCE SONI Vs THE STATE OF MADHYA PRADESH)

4
Gwalior, Dated : 17-09-2021
          Shri Arun Pateriya, learned counsel for the appellant.
          Shri Nilesh singh Tomar, learned PP for the respondent/State.

Learned counsel for the appellant prays for time to bring on record relevant judgment of acquittal.

List after two weeks.


    (SHEEL NAGU)                                               (ANAND PATHAK)
       JUDGE                                                         JUDGE


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    SMT NEETU
    SHASHANK
    2021.09.20
    12:26:06
    +05'30'

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