Santosh Dalal vs The Managing Director Mp State
2021 Latest Caselaw 5637 MP

Citation : 2021 Latest Caselaw 5637 MP
Judgement Date : 17 September, 2021

Madhya Pradesh High Court

Santosh Dalal vs The Managing Director Mp State on 17 September, 2021

Author: Chief Justice

                                          1                                 RP-715-2020
               The High Court Of Madhya Pradesh
                           RP-715-2020
                  (SANTOSH DALAL Vs THE MANAGING DIRECTOR MP STATE AND OTHERS)

    4
    Jabalpur, Dated : 17-09-2021
             Heard through Video Conferencing.
             Shri K. C. Ghildiyal, learned counsel for the petitioner.
             Shri Samdarshi Tiwari, learned counsel for the respondents.

Learned counsel for the petitioner may file copy of the judgment of which review is sought within a week.

Matter to come up after two weeks.

           (MOHAMMAD RAFIQ)                                   (ATUL SREEDHARAN)
            CHIEF JUSTICE                                              JUDGE


   Anchal
Digitally signed by
ANCHAL KHARE
Date: 2021.09.20
11:44:29 +05'30'

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