Citation : 2021 Latest Caselaw 5566 MP
Judgement Date : 16 September, 2021
THE HIGH COURT OF MADHYA PRADESH
CRA-692-2008 (Mohar Bai & Others Vs. State of M.P.)
Gwalior, Dated: 16.09.2021
Shri J.S. Rathore and Shri Prashant Sharma, counsel for
appellants.
Shri C.P. Singh, counsel for State.
Arguments heard.
Reserved for judgment.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
Aman
AMAN TIWARI
2021.09.16
17:53:31 +05'30'
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