Smt. Maya vs The State Of Madhya Pradesh
2021 Latest Caselaw 5557 MP

1 CRA-5055-2021 The High Court Of Madhya Pradesh CRA-5055-2021 & CRA/05271/2021

Jabalpur, Dated : 16-09-2021 Heard through Video Conferencing.

Parties through their counsel. These are the two appeals filed by the same appellant against the same judgment.

Learned counsel for the appellant pray for time to verify the same. List after two weeks.

                                         (PRAKASH SHRIVASTAVA)                             (SMT. ANJULI PALO)
                                                JUDGE                                               JUDGE


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Signature Not Verified SAN

Digitally signed by SATEESH KUMAR SEN Date: 2021.09.17 18:14:45 IST