Rani Durgawati Vishwavidyalaya vs Pramod Kumar Verma
2021 Latest Caselaw 5556 MP

Citation : 2021 Latest Caselaw 5556 MP
Judgement Date : 16 September, 2021

Madhya Pradesh High Court

Rani Durgawati Vishwavidyalaya vs Pramod Kumar Verma on 16 September, 2021

Author: Chief Justice

                                   1                              WA-117-2017
             The High Court Of Madhya Pradesh
                         WA-117-2017
 (RANI DURGAWATI VISHWAVIDYALAYA AND OTHERS Vs PRAMOD KUMAR VERMA AND OTHERS)

36
Jabalpur, Dated : 16-09-2021
          Heard through Video Conferencing.
          Shri Prashant Singh, learned Senior Advocate with Shri Kamalnath
Nayak, Advocate for the petitioner.
          Shri Manoj Kumar Sharma, learned counsel for the respondents.

Arguments heard.

Reserved for judgment.

(MOHAMMAD RAFIQ) (VIJAY KUMAR SHUKLA) CHIEF JUSTICE JUDGE

Digitally signed by PARITOSH KUMAR Date: 2021.09.22 16:24:35 +05'30'

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