Ganpal Singh @ Rohit Singh vs The State Of Madhya Pradesh
2021 Latest Caselaw 5428 MP

Citation : 2021 Latest Caselaw 5428 MP
Judgement Date : 14 September, 2021

Madhya Pradesh High Court

Ganpal Singh @ Rohit Singh vs The State Of Madhya Pradesh on 14 September, 2021

Author: Sheel Nagu

                                                      1                           MCRC-41589-2021
                           The High Court Of Madhya Pradesh
                                     MCRC-41589-2021
                              (GANPAL SINGH @ ROHIT SINGH Vs THE STATE OF MADHYA PRADESH)

                   3
                   Gwalior, Dated : 14-09-2021
                          Shri P.S. Bhadoriya, learned counsel for petitioner.
                          Ms. Padamshri Agarwal, learned Panel Lawyer for respondent/State.

Let judgments of acquittal be filed. List day after tomorrow i.e. 16.09.2021.

(SHEEL NAGU) JUDGE YOGENDRA OJHA 2021.09.15 10:49:18 +05'30' ojha

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