The State Of Madhya Pradesh vs Chhedilal (Dead) Through Lrs. ...
2021 Latest Caselaw 5371 MP

Citation : 2021 Latest Caselaw 5371 MP
Judgement Date : 13 September, 2021

Madhya Pradesh High Court

The State Of Madhya Pradesh vs Chhedilal (Dead) Through Lrs. ... on 13 September, 2021

Author: Chief Justice

                                                                 1                             WA-1552-2019
                                        The High Court Of Madhya Pradesh
                                                   WA-1552-2019
                            (THE STATE OF MADHYA PRADESH AND OTHERS Vs CHHEDILAL (DEAD) THROUGH LRS. NETRAM
                                                           LODHI AND OTHERS)

                          8
                          Jabalpur, Dated : 13-09-2021
                                       Shri Bramhadatt Singh, Government Advocate for the appellants/State.
                                       Shri Sanjay K. Agrawal, Advocate for the respondents.

Arguments heard.

Judgment reserved.

The record produced by the learned counsel for the appellants/State today in sealed cover be kept in the file.



                                  (MOHAMMAD RAFIQ)                              (VIJAY KUMAR SHUKLA)
                                   CHIEF JUSTICE                                           JUDGE


                          S/

Digitally signed by SACHIN CHAUDHARY Date: 2021.09.14 13:04:49 +05'30'

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