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Rakesh vs The State Of Madhya Pradesh
2021 Latest Caselaw 5220 MP

Citation : 2021 Latest Caselaw 5220 MP
Judgement Date : 8 September, 2021

Madhya Pradesh High Court
Rakesh vs The State Of Madhya Pradesh on 8 September, 2021
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH CRA-449-2008 (RAKESH Vs STATE OF M.P.)

Gwalior, Dated: 08.09.2021

Shri Sushil Goswami with Shri Anup Nigam, Counsel for

appellant through video conferencing.

Shri R.K.Awasthi, Counsel for State.

Heard.

Reserved for judgment.


                     (G.S. Ahluwalia)                          (Rajeev Kumar Shrivastava)
                         Judge                                           Judge

Pj'S/-



Digitally signed by PRINCEE BARAIYA Date: 2021.09.09 15:12:59 -07'00'

 
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