Citation : 2021 Latest Caselaw 5097 MP
Judgement Date : 6 September, 2021
1 SA-397-2021 The High Court Of Madhya Pradesh SA-397-2021 (MADANLAL (DECEASED) THR. LEGAL REPRESENTATIVE SITABAI AND OTHERS Vs GOPAL SINGH)
Indore, Dated : 06-09-2021 Shri Dilip Singh Panwar, learned counsel for the appellant.
Counsel for the appellant submits that he has wrongly filed the present second appeal against the judgment dated 10.12.2020 passed in FA No.1310/2013, hence prays for its withdrawal.
Prayer allowed. The appeal is dismissed as withdrawn.
(VIVEK RUSIA) JUDGE Digitally signed by HARI KUMAR C G NAIR Date: 2021.09.06 17:15:24 hk/ +05'30'
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