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Ramesh And 4 Ors. vs The State Of Madhya Pradesh
2021 Latest Caselaw 7909 MP

Citation : 2021 Latest Caselaw 7909 MP
Judgement Date : 26 November, 2021

Madhya Pradesh High Court
Ramesh And 4 Ors. vs The State Of Madhya Pradesh on 26 November, 2021
Author: Sujoy Paul

THE HIGH COURT OF MADHYA PRADESH

Cr.A. No.878/2013

Indore, Dated:26.11.2021 Parties through counsel. It is seen that the impugned judgment is not available in the B File of the Court.

The Registry shall ensure that B file is updated before next date of hearing.

As prayed, list this matter on 10/12/2021.


 (SUJOY PAUL)                                (VIVEK RUSIA)
    Judge                                         Judge


Digitally signed by
VARGHESE MATHEW
Date: 2021.11.26
16:07:19 -08'00'
 

 
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