Prashant Dubey vs The State Of M.P.
2021 Latest Caselaw 7791 MP

Citation : 2021 Latest Caselaw 7791 MP
Judgement Date : 24 November, 2021

Madhya Pradesh High Court

Prashant Dubey vs The State Of M.P. on 24 November, 2021

Author: Vishal Dhagat

                                                         1                             CRA-3007-1998
                              The High Court Of Madhya Pradesh
                                       CRA No. 3007 of 1998
                                             (PRASHANT DUBEY Vs THE STATE OF M.P.)

                      2
                      Jabalpur, Dated : 24-11-2021
                             Shri Manju Khatri, amicus curiae for appellant.
                             Shri Gaurav Tiwari, learned Panel Lawyer for respondent/State.

Arguments heard. Reserved for judgment.

(VISHAL DHAGAT) JUDGE

Jabalpur, Dated : -12-2021 Judgment passed separately, signed and dated.

(VISHAL DHAGAT) JUDGE

sp/-

Signature SAN Not Verified

Digitally signed by SUNIL KUMAR PATEL Date: 2021.12.01 14:40:11 IST

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