Citation : 2021 Latest Caselaw 7320 MP
Judgement Date : 11 November, 2021
1 CRA-182-1999 The High Court Of Madhya Pradesh CRA No. 182 of 1999 (BHOORA RAJKUMAR Vs THE STATE OF MADHYA PRADESH)
Jabalpur, Dated : 11-11-2021 Ms. Geeta Yadav, Amicus Curiae for the appellant. Ms. Seema Pandey, Panel Lawyer for the State. Heard learned counsel for the parties finally. Judgment passed, signed and dated in separate sheets.
(SMT. ANJULI PALO) JUDGE
vidya
Digitally signed by SREEVIDYA Date: 2021.11.18 16:48:09 +05'30'
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