Citation : 2021 Latest Caselaw 550 MP
Judgement Date : 8 March, 2021
1 WP-4664-2021 The High Court Of Madhya Pradesh WP-4664-2021 (RAIS KHAN AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Indore, Dated : 08-03-2021 Parties through their counsel. As prayed by learned counsel for the petitioner, list the matter in the next week to enable him to argue the matter armed with relevant judgments.
(SUJOY PAUL) JUDGE
Sourabh Digitally signed by SOURABH YADAV Date: 2021.03.08 17:37:09 +05'30'
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