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Krishna Yadav vs The State Of Madhya Pradesh
2021 Latest Caselaw 504 MP

Citation : 2021 Latest Caselaw 504 MP
Judgement Date : 4 March, 2021

Madhya Pradesh High Court
Krishna Yadav vs The State Of Madhya Pradesh on 4 March, 2021
Author: Rajendra Kumar Srivastava
                                                       1                           MCRC-10199-2021
                              The High Court Of Madhya Pradesh
                                        MCRC-10199-2021
                                      (KRISHNA YADAV Vs THE STATE OF MADHYA PRADESH)

                      2
                      Jabalpur, Dated : 04-03-2021
                            Shri S.A. Rahman, learned counsel for the applicant.
                            Shri Ravindra Singh Rajput, learned Panel Lawyer for the
                      respondent/State.

Learned counsel for the applicant prays for and is granted time to file the copy of judgments in regards of previous criminal antecedents of

applicant.

List the matter after a week.

(RAJENDRA KUMAR SRIVASTAVA) JUDGE

R

Signature SAN Not Verified

Digitally signed by ROSHNI SINGH PATEL Date: 2021.03.04 16:39:08 IST

 
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