Riyaz Hasan Zaidi vs Municipal Corporation Bhopal
2021 Latest Caselaw 457 MP

                                                           1                                WP-3541-2021
                                The High Court Of Madhya Pradesh
                                           WP-3541-2021
                                  (RIYAZ HASAN ZAIDI Vs MUNICIPAL CORPORATION BHOPAL AND OTHERS)

                      1
                      Jabalpur, Dated : 03-03-2021
                               Mr. Ankit Saxena, learned counsel for the petitioner.
                               Mr. Vikram Johri, learned P.L. for the respondent/ State.

As prayed by Mr. Saxena, list the case tomorrow i.e. 04.03.2021 to enable him to go through the judgment passed by Supreme Court on the question whether the writ petition is maintainable for removing somebody

from additional charge or for claiming additional charge.

                                                                                       (SUJOY PAUL)
                                                                                          JUDGE


                      Vikram




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Date: 2021.03.04
15:30:40 IST