Citation : 2021 Latest Caselaw 387 MP
Judgement Date : 1 March, 2021
1 MP-3146-2020
The High Court Of Madhya Pradesh
MP-3146-2020
(BHERU CHANDANI Vs PRAKASH CHANDANI)
3
Jabalpur, Dated : 01-03-2021
Shri Ajay Pal Singh, learned counsel for the petitioner.
Shri Girish Kekre, learned counsel for the respondent.
Counsel appearing for respondent submitted that petitioner has preferred this petition against rejection of his counter claim. It is submitted that regular appeal will lie against such an order and not misc. petition. He
relied on the judgment reported in 2019 SCC OnLine MP 6108, Vidyabai and others vs Laxmi Rajoriya and others.
Counsel appearing for the petitioner prays for short time to examine the said judgment.
List the matter in week commencing 15.03.2021. Interim order to continue till next date of hearing.
(VISHAL DHAGAT)
JUDGE
vkt
Signature
SAN Not
Verified
Digitally signed by
VINOD KUMAR
TIWARI
Date: 2021.03.02
17:51:05 IST
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