Citation : 2021 Latest Caselaw 1065 MP
Judgement Date : 24 March, 2021
1 WP-8014-2020
The High Court Of Madhya Pradesh
WP-8014-2020
(VIKAS DUBEY Vs THE STATE OF MADHYA PRADESH AND OTHERS)
6
Gwalior, Dated : 24-03-2021
Shri Brijmohan Mahajan, learned counsel for the petitioner.
Shri A.K.Nirankari, learned counsel for the State.
Shri M.P.S. Raghuwanshi, learned counsel for the respondent No.4.
Ms. Sangeeta Pachori, learned counsel for the respondent No.5. It is submitted by Shri Raghuwanshi that one more petition involving
similar question of law has already been heard by Co-ordinate Bench of this Court and the judgment is awaited.
In order to avoid any conflicting decisions, the case is adjourned. List this case in the week commencing 15/04/2021.
(G.S. AHLUWALIA) JUDGE
Pj'S/-
PRINCEE BARAIYA 2021.03.24 18:13:44 -07'00'
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