Smt. Poonam Mishra vs The State Of Madhya Pradesh
2021 Latest Caselaw 2737 MP

                                                         1                                 WA-231-2019
                                The High Court Of Madhya Pradesh
                                            WA-231-2019
                                (SMT. POONAM MISHRA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                      4
                      Jabalpur, Dated : 26-06-2021
                              Heard through Video Conferencing.
                              Mr. Abhishek Gulatee, learned counsel for the appellant.
                              Mr. B.D.Singh, learned Government Advocate for the State.
                              This appeal is directed against the order dated 16.1.2019 passed by the
                      learned Single Judge in Writ Petition No.29674/2018 on the ground of delay

                      and laches arising out of the order of termination dated 14th of January, 2016.
                              It is not in dispute that the Writ Petition No.29674/2018 was filed after
                      almost three years in December, 2018 relying on the judgment passed by the
                      Single Bench on 22.5.2018 in Writ Petition No.12110/2018. In Writ Petition
                      No.12110/2018, the order of termination was passed on 22.5.2018 and was
                      assailed immediately before the Court and the order was set aside on
                      29.6.2018.
                              Under the circumstances, we do not find any good ground to take any
                      different view than the one taken by the learned Single Judge while dismissing

                      the Writ Petition No.29674/2018 on the ground of delay and laches.
                              Accordingly, this writ appeal is dismissed.

                              (MOHAMMAD RAFIQ)                                       (ANIL VERMA)
                               CHIEF JUSTICE                                              JUDGE

julie

Signature SAN Not Verified

Digitally signed by JULIE SINGH Date: 2021.06.26 17:05:03 IST