The State Of Madhya Pradesh vs Dwarka Prasad Meena
2021 Latest Caselaw 2690 MP

1 MCRC-16272-2021 The High Court Of Madhya Pradesh MCRC-16272-2021 (THE STATE OF MADHYA PRADESH Vs DWARKA PRASAD MEENA)

Jabalpur, Dated : 24-06-2021 Heard through Video Conferencing. Shri Pradeep Singh, learned Government Advocate for the appellant. Office note indicates that the other appeals arising out of the same judgment are pending.

List after two weeks alongwith CRA. No.1345/21 and CRA.

No.259/21.

                                          (PRAKASH SHRIVASTAVA)                                (VIRENDER SINGH)
                                                 JUDGE                                                 JUDGE


                                      mohsin




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Digitally signed by MOHAMMED MOHSIN QURESHI Date: 2021.06.25 11:23:57 IST