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Neelam Khemani vs State Of M.P.
2021 Latest Caselaw 2573 MP

Citation : 2021 Latest Caselaw 2573 MP
Judgement Date : 21 June, 2021

Madhya Pradesh High Court
Neelam Khemani vs State Of M.P. on 21 June, 2021
Author: Vivek Rusia
                                                                                  1                           MCRC-27933-2021
                         The High Court Of Madhya Pradesh
                                   MCRC-27933-2021
                                                                       (NEELAM KHEMANI Vs STATE OF M.P.)

       1
       Indore, Dated : 21-06-2021
                   Heard through Video Conferencing.
                   Shri Vikas Mahawar, learned counsel for the applicant .
                   Shri Palash Choudhary, learned panel lawyer for the respondent/State.

This is repeat second anticipatory bail application filed by the applicant under Section 438 of the Cr.P.C.,1973 in connection with Crime No.45/2021

registered at Police Station-Mahila Thana District-Indore for commission of the offence under Sections 3,4,5 and 6 of Immoral Traffick (Prevention)Act,1957. First bail application of the applicant was dismissed as withdrawn vide order dated 05.04.2021 passed in M.Cr.C. No.13663/2021.

This second repeat bail application filed within a period of one month after rejection of earlier bail application. Counsel placing reliance over judgment passed by the High Court of Karnataka in case of [email protected] Nirmala V/s State of Karnataka (Cr. Petition No.801/2018 decided on 11.12.2018).

There is no change in circumstances after dismissing of the first bail application therefore, learned counsel for the applicant seeks permission of this Court to withdraw this petition filed under Section 438 of Cr.P.C. with liberty to surrender before the trial Court and apply for regular bail.

Prayer is allowed.

Accordingly, this M.Cr.C. is dismissed as withdrawn with the aforesaid liberty.

(VIVEK RUSIA) JUDGE

ajit

Digitally signed by AJIT KAMALASANAN DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH

AJIT INDORE, ou=HIGH COURT OF MADHYA PRADESH BENCH INDORE, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=156c9cedca1b74d671db9f220a5e3ed6cba241effad89 2107d95ef0a1afc55b4,

KAMALASANAN pseudonym=CFDFD9C36711CA738F527A5D61A1EE901C09EF 29, serialNumber=7F0BEE2D78BD57DA058F3247441C87E7E0817F B61F5E2ABCAEE63CAAA7B3B9FF, cn=AJIT KAMALASANAN Date: 2021.06.21 17:36:07 +05'30'

 
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