Laliya Bai Kaurik vs The State Of Madhya Pradesh
2021 Latest Caselaw 2467 MP

                                                          1                               WP-13705-2020
                             The High Court Of Madhya Pradesh
                                        WP-13705-2020
                                  (LALIYA BAI KAURIK Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                      4
                      Jabalpur, Dated : 16-06-2021
                            Heard through Video Conferencing.
                            Shri Chandra Mohan Tiwari, learned counsel for the petitioner.
                            Shri Anshuman Swamy, learned PL for the respondents/State.

Counsel appearing for the petitioner prays for short time to file judgment.

List the matter after a week.

(VISHAL DHAGAT) JUDGE

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Signature SAN Not Verified

Digitally signed by VINOD KUMAR TIWARI Date: 2021.06.17 17:11:17 IST