Citation : 2021 Latest Caselaw 2463 MP
Judgement Date : 16 June, 2021
1 RP-1102-2020 The High Court Of Madhya Pradesh RP-1102-2020 (DWARIKA PRASAD (DEAD) THRO. LEGAL REPRESENTATIVE SHIV KUMAR SONI Vs RAM SWAROOP SONI)
Jabalpur, Dated : 16-06-2021 Heard through Video Conferencing. Shri Atul Nema, Advocate for the applicant. This review petition has been filed by the applicant seeking review of the judgment dated 20.3.2020 passed in Second Appeal No. 2318/2019
(Dwarika Prasad (dead) Vs. Ram Swaroop Soni.
I have heard learned counsel for the applicant and gone through the judgment under review. I do not find any error apparent on the face of record so as to rectify the same, therefore, no ground to review the aforesaid judgment is made out.
Accordingly, this review petition stands dismissed.
(SMT. ANJULI PALO) JUDGE
PB
Digitally signed by PRADYUMNA BARVE Date: 2021.06.21 16:51:09 +05'30'
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