Citation : 2021 Latest Caselaw 2352 MP
Judgement Date : 14 June, 2021
The High Court of Madhya Pradesh Bench at Indore
M.Cr.C. No.13833/2021 Indore, Dated:14.06.2021 Shri A.K.Saraswat, learned counsel for applicant. Shri Amit Raj, learned PL for State. Learned counsel for applicant prays for time to argue the matter armed with relevant judgment.
List in the next week.
(SUJOY PAUL) Judge
Signature Not Verified VerifiedDigitally Digitally signed by SAN VARGHESE MATHEW Date: 2021.06.14 16:40:07 IST
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