Rajmohan Shrivastava vs The State Of Madhya Pradesh
2021 Latest Caselaw 3713 MP

1 WP-5911-2018 The High Court Of Madhya Pradesh WP-5911-2018 (RAJMOHAN SHRIVASTAVA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Jabalpur, Dated : 29-07-2021 Heard through Video Conferencing. Shri Ishan Soni, learned counsel for the petitioner. Shri V. S. Choudhary, learned Panel Lawyer for the State. Counsel for the petitioner has filed I.A.No. 2062/2019, which is an application for disposal of writ petition as matter is squarely covered by

judgment reported in 2018 (3) MPLJ 130-Gayaram Singh Rathor Vs. State of M.P..

Counsel for the State is directed to make submission and file response to the said application.

List the matter after a week.

(VISHAL DHAGAT) JUDGE

DUBEY/-

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VINOD KUMAR
TIWARI
Date: 2021.07.30
11:33:06 IST