Shehzad Khan @ Pappu vs The State Of Madhya Pradesh
2021 Latest Caselaw 3544 MP

Citation : 2021 Latest Caselaw 3544 MP
Judgement Date : 22 July, 2021

Madhya Pradesh High Court

Shehzad Khan @ Pappu vs The State Of Madhya Pradesh on 22 July, 2021

Author: Shailendra Shukla

                                                                                 1                           MCRC-13166-2021
                                                      The High Court Of Madhya Pradesh
                                                                MCRC-13166-2021
                                                       (SHEHZAD KHAN @ PAPPU Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                             2
                                             Indore, Dated : 22-07-2021
                                                     Heard through Video Conferencing.
                                                     Shri Himanshu Thakur, learned counsel for the applicant.
                                                     Shri   Sameer     Verma,     learned    Public    Prosecutor    for   the
                                             respondent/State.

Learned counsel for the applicant prays for time to file the judgment of

the apex Court.

List this matter after one week, as prayed.

(SHAILENDRA SHUKLA) JUDGE

jyoti

Signature Not Verified VerifiedDigitally Digitally signed by SAN JYOTI CHOURASIA Date: 2021.07.22 16:38:27 IST

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