Anang Pal Singh Bhadoria vs Office Of Bhavisya Nidhi Bhawan
2021 Latest Caselaw 3535 MP

                                                                                       1                                WP-3939-2021
                                                             The High Court Of Madhya Pradesh
                                                                        WP-3939-2021
                                                        (ANANG PAL SINGH BHADORIA AND OTHERS Vs OFFICE OF BHAVISYA NIDHI BHAWAN AND
                                                                                         OTHERS)

                                                   5
                                                   Gwalior, Dated : 22-07-2021
                                                           Heard through Video Conferencing.
                                                           Shri Purushottam Sharma, learned counsel for petitioners.
                                                           Shri R.K.Goel, learned counsel for respondents No. 1 & 2/EPF

Organization.

Learned counsel for EPF Organization alongwith his return has brought on record the order of Apex Court dated 25/2/2021 in SLP(C) Nos. 8658- 8659/2019 purporting to reconsider the judgment in R.C.Gupta & others V. Regional Provident Fund Commissioner Employees Provident Organization & others passed on 4/10/2016.

It is also informed by learned counsel for EPF Organization that proceedings regarding reconsideration are underway in Supreme Court.

Accordingly it would be appropriate to list this matter for hearing in motion since same adversely affects pensionary benefits on any Thursday in

the month of September, 2021.

Counsel for petitioner apprehends that recovery may be made from petitioners.

At this stage, counsel for respondents No. 1 & 2-EPF Organization assures that no recovery would be made from petitioners.

(SHEEL NAGU) JUDGE DHANAN Digitally signed by DHANANJAY BUCHAKE DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH

JAY COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=6489e9ca230b3031a4b44a6219342 81f589875c02fb2a20e4220aebc8a3ba7ec,

BUCHAKE cn=DHANANJAY BUCHAKE Date: 2021.07.22 18:02:47 +05'30'

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