Pernod Ricard India Private ... vs Karanveer Singh Chhabra Trading ...
2021 Latest Caselaw 3452 MP

Citation : 2021 Latest Caselaw 3452 MP
Judgement Date : 19 July, 2021

Madhya Pradesh High Court

Pernod Ricard India Private ... vs Karanveer Singh Chhabra Trading ... on 19 July, 2021

Author: Sujoy Paul

          HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE

                                        M.A. No.232/2021

                                                                               -1-
        Indore, dated 19/07/2021
                      Heard through Video Conferencing.

                      Shri Amit Agrawal, learned Senior Counsel with Shri Manoj
        Manav, learned counsel for the appellant.

                      Shri Ayush Jain, learned counsel for the respondent prays for

and is granted 7 days' time, as a last chance, to file synopsis / judgment / documents failing which, right to file synopsis shall stand forfeited.

As agreed, list in the week commencing 02/08/2021.




         (Sujoy Paul)                                        (Anil Verma)
            Judge                                              Judge


        N.R.
Digitally signed by
NARENDRA KUMAR
RAIPURIA
Date: 2021.07.20
14:21:18 +05'30'

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