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Rajendra Kumar Jain vs Hdfc Bank
2021 Latest Caselaw 3214 MP

Citation : 2021 Latest Caselaw 3214 MP
Judgement Date : 12 July, 2021

Madhya Pradesh High Court
Rajendra Kumar Jain vs Hdfc Bank on 12 July, 2021
Author: Sujoy Paul

HIGH COURT OF MADHYA PRADESH : BENCH AT INDORE M. P. No.1373 of 2021

Indore, Dated:- 12/07/2021

Heard through video conferencing.

Shri Amit Raj, learned counsel for the petitioner submits that he

has filed judgment of Hon'ble Supreme Court in the last week.

Registry is directed to trace and place the same in the file.

List the matter on Thursday i.e.17.07.2021.



               (SUJOY PAUL)                            (ANIL VERMA)
                  JUDGE                                   JUDGE



Pankaj

Digitally signed by PANKAJ PANDEY Date: 2021.07.12 17:25:14 +05'30'

 
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