Rupesh Kumar Mishra vs Omprakash Mishra
2021 Latest Caselaw 243 MP

                                                                           1                            MP-2789-2020
                                                The High Court Of Madhya Pradesh
                                                           MP-2789-2020
                                                           (RUPESH KUMAR MISHRA Vs OMPRAKASH MISHRA)

                                      4
                                      Jabalpur, Dated : 25-02-2021
                                               Shri K.P. Singh, learned counsel for the petitioner.
                                               Shri Avinash Zargar, learned counsel for the respondent prays for short

adjournment to examine the judgment of Gwalior Bench passed in the case of Harigyan Singh & others vs. Munni Devi & another dated 02.03.2020 passed in MP. No.1279/20.

List the matter in the next week.

(PRAKASH SHRIVASTAVA) JUDGE

mohsin

Signature Not Verified SAN

Digitally signed by MOHAMMED MOHSIN QURESHI Date: 2021.02.25 16:53:35 IST