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Happy @ Rudraksh vs The State Of Madhya Pradesh
2021 Latest Caselaw 9205 MP

Citation : 2021 Latest Caselaw 9205 MP
Judgement Date : 30 December, 2021

Madhya Pradesh High Court
Happy @ Rudraksh vs The State Of Madhya Pradesh on 30 December, 2021
Author: Rajendra Kumar (Verma)
            The High Court of Madhya Pradesh : Bench at Indore

                       M.Cr.C. No.64617/2021

      Indore:30.12.2021
           Shri Apoorv Joshi, learned counsel for the petitioner.
           Shri Sanjay Karanjawala, learned Panel Lawyer for
      the respondent/State.

Learned counsel for the petitioner seeks time to file copy of the judgment.

As prayed, list the matter after a week.

(Rajendra Kumar (Verma)) Vacation Judge

pn

Digitally signed by PREETHA NAIR

PREETHA NAIR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH INDORE, ou=JUDICIAL, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=5431da3716f911ecd1cb3fc6dc91ea2cacec60259cb241b9ad42416f404bb 303, pseudonym=BEA9A029360DBE02FDC86E8557A519B70B35E1A7, serialNumber=0EC5BE08895BA17A6074239F753A38DE8188C5E65085178B87CD8 C85BA5B87CC, cn=PREETHA NAIR Date: 2021.12.31 11:52:47 +05'30'

 
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