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Ajay Pratap Singh vs Smt. Suman Raja
2021 Latest Caselaw 9090 MP

Citation : 2021 Latest Caselaw 9090 MP
Judgement Date : 21 December, 2021

Madhya Pradesh High Court
Ajay Pratap Singh vs Smt. Suman Raja on 21 December, 2021
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH MCRC-59164-2021 Ajay Pratap Singh and ors. Vs. Smt. Suman Raja

Gwalior, Dated : 21-12-2021

Shri S.N. Udainiya, Counsel for the applicants.

Shri R.K. Awasthi, Counsel for the State.

Shri Udainiya prays for and is granted two weeks time to verify

as to whether any appeal was filed against the judgment of acquittal

passed in S.T. No.189/2012 or not ?

List the case after two weeks.

(G.S. Ahluwalia) Judge Abhi ABHISHEK CHATURVEDI 2021.12.21 15:31:11 +05'30'

 
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