M.P.State Electricity Board vs The M.P.Electricity Regulatory ...
2021 Latest Caselaw 8930 MP

Citation : 2021 Latest Caselaw 8930 MP
Judgement Date : 16 December, 2021

Madhya Pradesh High Court

M.P.State Electricity Board vs The M.P.Electricity Regulatory ... on 16 December, 2021

Author: Chief Justice

                                                     1                                WP-1909-2004
                              The High Court Of Madhya Pradesh
                                        WP No. 1909 of 2004
                       (M.P.STATE ELECTRICITY BOARD Vs THE M.P.ELECTRICITY REGULATORY COMM. &O)


       Jabalpur, Dated : 16-12-2021
                          Shri M.L. Jaiswal, learned Senior Counsel with Shri K.K. Gautam,

      learned counsel for the petitioner.
                          Shri Anshuman Swami, learned counsel for the respondents.

Arguments heard.

Judgment reserved.


                     (RAVI MALIMATH)                                  (VIJAY KUMAR SHUKLA)
                       CHIEF JUSTICE                                          JUDGE

      MSP

Digitally signed by MANVENDRA SINGH PARIHAR Date: 2021.12.17 11:24:15 +05'30'

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