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Ram Lal vs State Of M.P.
2021 Latest Caselaw 8570 MP

Citation : 2021 Latest Caselaw 8570 MP
Judgement Date : 9 December, 2021

Madhya Pradesh High Court
Ram Lal vs State Of M.P. on 9 December, 2021
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH

CRA No.522/2010 RAM LAL & ANOTHER Versus STATE OF MADHYA PRADESH

Gwalior, Dated: 09.12.2021

Shri Anoop Nigam, Counsel for the appellants.

Shri R.K.Awasthi, Counsel for State.

Arguments heard.

Reserved for judgment.


                    (G.S. Ahluwalia)                      (Rajeev Kumar Shrivastava)
                        Judge                                       Judge

Aman
 AMAN TIWARI
 2021.12.09
 16:13:33 +05'30'
 

 
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