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Adal Mawai vs The State Of Madhya Pradesh
2021 Latest Caselaw 8560 MP

Citation : 2021 Latest Caselaw 8560 MP
Judgement Date : 9 December, 2021

Madhya Pradesh High Court
Adal Mawai vs The State Of Madhya Pradesh on 9 December, 2021
Author: Vishal Mishra

HIGH COURT OF MADHYA PRADESH Misc. Cri. Case No. 59088/2021 (Adal Mawai and Anr. vs. State of MP and Anr.)

Gwalior, Dated : 09.12.2021

Shri Arshad Ali, learned counsel for the applicant.

Shri Abhishek Sharma, learned Public Prosecutor for the State.

Learned counsel appearing for the applicant prays for a short adjournment to prepare the case in the light of the judgment passed with respect to parallel enquiry being initiated by the police authorities on an application made by the accused.

List the matter in the next week.

(Vishal Mishra) Judge (Yog)

YOGESH VERMA 2021.12.10 VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00' 16:59:55 +05'30'

 
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