Citation : 2021 Latest Caselaw 8497 MP
Judgement Date : 8 December, 2021
THE HIGH COURT OF MADHYA PRADESH
CRA No. 312/2010 DEVENDRA SHARMA Versus STATE OF M.P.
Gwalior, Dated: 08.12.2021
Shri Anoop Nigam along-with Shri S.S. Kushwah, Counsel for
appellant.
Shri Rajeev Upadhyay, Counsel for State.
Arguments heard.
Reserved for judgment.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
Aman
AMAN TIWARI
2021.12.09
10:20:30 +05'30'
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!