Ranjeet Singh @ Rinku vs The State Of Madhya Pradesh
2021 Latest Caselaw 8493 MP

                                                                        1                               WP-26332-2021
                                              The High Court Of Madhya Pradesh
                                                       WP No. 26332 of 2021
                                              (RANJEET SINGH @ RINKU Vs THE STATE OF MADHYA PRADESH AND OTHERS)


                                    Jabalpur, Dated : 08-12-2021
                                             Shri Sanjeev Kumar Singh, learned counsel for the petitioner.

                                             Shri Vijay Kumar Shukla, learned Panel Lawyer for the respondent/

State.

Learned counsel for the petitioner prays for time to search for certain judgments in his favour.

On his request, case is adjourned. List this case after three weeks.

(VIVEK AGARWAL) JUDGE

AT

Signature Not Verified SAN

Digitally signed by APARNA TIWARI Date: 2021.12.08 18:31:04 IST